Section 16(3) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018
(3)The annual plan of action for infrastructure development under sub-section (1) shall include a statement of infrastructure development work and amenities-(a)included in the annual plan of action of the current financial year that have not started along with reasons thereof ;(b)that have been started, either in the current financial year or in the financial years preceding the current financial year, but not completed along with reasons thereof ; and(c)that have been completed or are likely to be completed in the current financial year.
