Himachal Pradesh High Court
Tej Singh vs . Bbmb Through Lrs & Anr. on 20 October, 2022
Bench: Sabina, Sushil Kukreja
.
Tej Singh vs. BBMB through LRs & Anr.
LPA No.191 of 2016 20.10.2022 Present: Mr. Tek Chand Sharma, Advocate, for the appellant.
Mr. Aman Sood, Advocate, for the respondents.
after three weeks.
r to At the request of learned counsel for the parties, list ( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 21/10/2022 20:05:18 :::CIS