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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(a) in The Punjab Vaccination Rules, 1959

(a)No person shall be appointed to a post of Vaccinator, unless, he has passed a course of instruction in the technique of vaccination and elementary hygiene at the Punjab Hygiene and Vaccine Institute or any other course recognised as equivalent thereto by the Director of Health Services, Punjab, with the approval of Government.