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State of Punjab - Section

Section 8 in The Punjab Vaccination Rules, 1959

8. Qualifications of vaccinator, Inspector of vaccination and Superintendent of vaccination and sanitation.

(a)No person shall be appointed to a post of Vaccinator, unless, he has passed a course of instruction in the technique of vaccination and elementary hygiene at the Punjab Hygiene and Vaccine Institute or any other course recognised as equivalent thereto by the Director of Health Services, Punjab, with the approval of Government.
(b)No person shall be appointed to a post of Inspector of Vaccination and Sanitation unless he holds one or the other of the following certificates and has also received a course of instruction in vaccination, if such instruction was not already including in the Sanitary Inspectors' examination :-
(i)The Punjab Sanitary Inspectors' Certificate.
(ii)The Bombay Sanitary Inspectors' Certificate.
(iii)The Madras Sanitary Inspector' Certificate.
these rules) shall be granted to the parents/guardian of such child by the Medical Officer of Health of the area concerned.
(c)No person shall be appointed to a post of Superintendent of Vaccination and Sanitation, unless he has passed the examination prescribed for Sanitary Inspectors to cross the efficiency bar.