Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(vi) in The Guru Nanak Dev University Amritsar Act, 1969

(vi)two persons from amongst Heads of Departments, other than Deans who are members of the Senate, by rotation, according to age;