Section 14(1) in The Guru Nanak Dev University Amritsar Act, 1969
(1)The Syndicate shall consist of the following members, namely:-(i)the Vice-Chancellor - Ex-officio;(ia)[ the Pro-Vice-Chancellor] [Inserted vide Punjab Act 26 of 1975.] - Ex officio;(ii)the Secretary, Education Department, Punjab - Ex-officio;(iii)the Director, Public Instruction, Punjab - Ex-officio;(iv)the Dean, Academic Affairs and Student Welfare - Ex-officio;(v)three persons from amongst Deans of Faculties who are members of the Senate, by rotation, according to age;(vi)two persons from amongst Heads of Departments, other than Deans who are members of the Senate, by rotation, according to age;(vii)three persons from amongst Principals of Colleges other than Deans of Faculties who are members of the Senate, by rotation, according to age of whom at lease one shall be Principal of a Government College;(viii)three persons elected by the Senate from amongst its members;(ix)three persons to be nominated by the Chancellor on the advice of the State Government.
