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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(g) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

(g)"Structural Engineer" means a Civil Engineer with Post Graduate Degree in Structural Engineering with minimum five years' experience in Structural design and supervision;