Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Sikkim - Subsection Section 125(1) in Sikkim Urban and Regional Planning and Development Act, 1998 (1)The Board and the Authority shall furnish to the Government such plans reports, returns and other information, as the Government may, from time to time require.
