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State of Sikkim - Section

Section 125 in Sikkim Urban and Regional Planning and Development Act, 1998

125. Returns and information.

(1)The Board and the Authority shall furnish to the Government such plans reports, returns and other information, as the Government may, from time to time require.
(2)The Authority, urban local bodies and the panchayats shall furnish to the Board, such plans, reports, returns and other information, as the Board may, from time to time, require.