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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010

(1)Vacancies of Class III and Class IV posts to be filled by direct recruitment shall be notified to the local Employment Exchange. In addition the recruitment notice shall be published in the Employment News and displayed on the office notice board for wider publicity. Applications of all candidates who have applied should be considered. In case sufficient number of eligible and suitable candidates are not available, the vacancies be advertised in newspapers published within the State.Class-I and Class-II posts intended to be filled by direct recruitment shall be advertised in national and local dailies and/ or Employment News.