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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(c) in Rajasthan Cinemas (Regulation) Rules, 1959

(c)Parallel to the line of the seating so as provide direct access to exits provided that not more than one gangway for every 10 rows shall be required.