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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1) in Rajasthan Cinemas (Regulation) Rules, 1959

(1)Gangways not less than 44 inches wide shall be provided in the buildings as follows:-
(a)Down each side of the auditorium.
(b)Down the centre of the seating accommodation at intervals of not more than 25 feet.
(c)Parallel to the line of the seating so as provide direct access to exits provided that not more than one gangway for every 10 rows shall be required.
[Provided that in case of 'Lok-Chhavi' the width of gangways can be kept 36 inches instead of 44 inches leaving a gangway after every 12 rows of seats. [Addded vide Notification No, F. 1/7(2) Homes 5/77 dated 28.8.1982, Published in Rajasthan Gazetted Part III dated 9.9.1982 P. 9]