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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3)(iv) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(iv)sign fair copies of letters addressed to superior officers if the office copy has been approved by the Block Development Officer and if the Block Development Officer is absent from headquarters;