Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(2) in Maharashtra Cinemas (Regulation) Rules, 1966 (2)All lights in the staircases, corridors, passages and exit notices shall be kept alight during the whole time the public are in the cinema.
