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State of Maharashtra - Section

Section 34 in Maharashtra Cinemas (Regulation) Rules, 1966

34. Auxiliary supply for exit signs.

(1)All exit signs shall be fitted with an auxiliary bulb capable of properly illuminating the sign and these bulbs shall be fed from accumulators which shall be in a fully charged condition before the first admission of the public on any day.
(2)All lights in the staircases, corridors, passages and exit notices shall be kept alight during the whole time the public are in the cinema.