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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

(2)Regional Marketing Officer/Deputy Regional Food Controller.-By promotion, in consultation with the Commission, from amongst permanent Deputy Regional Marketing Officers who have put in at least five years' service on the post of Deputy Regional Marketing Officer.