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State of Uttar Pradesh - Section

Section 5 in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

5. Source of recruitment.

- No recruitment to the various categories of posts in the service shall be made from the following sources :
(1)Deputy Regional Marketing Officer.-(i) Fifty per cent by promotion, in consultation with the Commission, from amongst permanent Senior Marketing Inspectors who have put in at least seven years' service on the post of Senior Marketing Inspector; and
(ii)Fifty per cent by direct recruitment on the results of the Combined Upper Subordinate Services Examination conducted by the Commission.
(2)Regional Marketing Officer/Deputy Regional Food Controller.-By promotion, in consultation with the Commission, from amongst permanent Deputy Regional Marketing Officers who have put in at least five years' service on the post of Deputy Regional Marketing Officer.
(3)Regional Marketing Officer/Deputy Regional Food Controller (Selection grade).-By selection from amongst permanent Regional Marketing Officer/Deputy Regional Food Controller who have put in at least five years' continuous service on the post of Regional Marketing Officer/Deputy Regional Food Controller.
(4)Chief Marketing Officer.-By promotion from amongst permanent Regional Marketing Officer/Deputy Regional Food Controllers including those in the selection grade who have put in at least seven years service on the post of Regional Marketing Officer/Deputy Regional Food Controller.