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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(3) in The Maharashtra State-AID to Industries Act, 1960

(3)It shall come into force on such [date] [1st December 1961 (vide G.N,, I. & L. D., No. SAI-1460/35396-INDII, dated 25th November, 1961).] as the State Government may, by notification in the Official Gazette, appoint.