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State of Gujarat - Section

Section 10 in Gujarat State Council for Physiotherapy Rules, 2013

10. Completion of scrutiny.

(1)The Returning Officer shall endorse on each nomination paper his decision whether the nomination paper has been accepted or rejected and in case the nomination paper has been rejected, he shall record in writing reasons thereof.
(2)The scrutiny shall be completed on the date fixed for the purpose and no adjournment of proceeding shall be allowed.