Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(b) in The West Bengal Council Of Higher Secondary Education Act, 1975

(b)advise the Council on any matter relating to the syllabus, courses of studies or books to be studied, as may be referred to it by the Council.