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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in The Juvenile Justice (Punjab) Rules, 1987

(1)Each institution shall have a well regulated daily routine for the inmates which should be displayed and should provide among other aspects for regulated disciplined life, physical exercise, educational classes, vocational training, organised recreation and games, moral education, group activities, prayer and community singing.