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State of Punjab - Section

Section 14 in The Juvenile Justice (Punjab) Rules, 1987

14. Daily Routine.

(1)Each institution shall have a well regulated daily routine for the inmates which should be displayed and should provide among other aspects for regulated disciplined life, physical exercise, educational classes, vocational training, organised recreation and games, moral education, group activities, prayer and community singing.
(2)For Sunday and holiday the daily routine shall include -
(a)washing of clothing and bedding,
(b)library reading,
(c)recreational programmes, games, sports,
(d)radio, television and recorded music,
(e)properly planned excursions,
(f)scouting activities.