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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(1)Every non-official member shall be paid a sitting fee of five hundred rupees for attending a meting of the Board. This fee shall not be applicable for sub-committee meetings.