Section 4(2)(d) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2)(d) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(d)On submission of application, for issue of transit pass, alongwith relevant document and information, the transit pass shall be issued within 45 days of receipt of the application.

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State of Chattisgarh - Subsection

Section 4(2)(d) in The Chhattisgarh Transit (Forest Produce) Rules, 2001