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State of Chattisgarh - Section
Section 4 in The Chhattisgarh Transit (Forest Produce) Rules, 2001
4. Officers and person to issue passes.
- The following officers and persons shall have power to issue passes under these rules :-(a)For forest produce belonging to the Government, the Divisional Forest Officer, the Sub-divisional Forest Officer or any other officer authorised in this behalf in writing by the Divisional Forest Officer.(b)For forest produce owned by any person, the Divisional Forest Officer or any officer or such other person authorised in writing by the Divisional Forest Officer or Gram Panchayat in whose jurisdiction the forest produce is found or grown.| (i) | Casuarina | Casuarina equsetifolia |
| (ii) | Subabul | Leucenea Sps. |
| (iii) | Poplar | Populus Sps. |
| (iv) | Israili Babul | Acacia tortilis |
| (v) | Vilayati Babul | Prosopis juliflora |
| (vi) | Manzium | Acacia Manzium |
| (i) | Babul | Acacia nilotica |
| (ii) | Siris | Albizzia Sps. |
| (iii) | Neern | Azadarechta indica |
| (iv) | Ber | Zizyphus Sps. |
| (v) | Palas | Butea monosperma |
| (vi) | Jamun | Syzygium cumini |
| (vii) | Reunjha | Acacia leucophloea |