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[Cites 0, Cited by 0] [Section 159A] [Entire Act]

State of West Bengal - Subsection

Section 159A(4) in The Howrah Municipal Corporation Act, 1980

(4)The owner or occupier of any premises shall not keep therein any bottle, tyre (old or new) vessel, can, container or receptacle in such manner as may allow it to collect, and/or to retain, water which may breed mosquito, and shall clean and dry such bottle, tyre (old or new), vessel, can, container or receptacle at the interval of seven days.