Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 90 in Conduct of Elections Rules, 1961

90. [ Maximum election expenses. [ Substituted by S.O. 3875, dated 15.12.1966.]

- The total of the expenditure of which account is to be kept under section 77 and which is incurred or authorized in connection with an election in a State or Union territory mentioned in column 1 of the Table below shall not exceed-
(a)in any one parliamentary constituency of that State or Union territory, the amount specified in the corresponding column 2 of the said Table; and
(b)in any one assembly constituency, if any, of the State or Union territory, the amount specified in the corresponding column 3 of the said Table-] [ Substituted by S.O. 3662, dated 12.10.1964.]
[[TABLE [Substituted by S.O. 1232(E), dated 24.10.2003 (w.e.f. 24.10.2003). ]
SI. No. Name of State or Union territory Maximum limit of election expenses in any one
    Parliamentary constituency Assembly constituency
1 2 3 4
I. STATES Rs. Rs.
1. Andhra Pradesh 25,00,000 10,00,000
2. Arunachal Pradesh 17,00,000 6,00,000
3. Assam 25,00,000 10,00,000
4. Bihar 25,00,000 10,00,000
5. Goa 14,00,000 5,00,000
6. Gujarat 25,00,000 10,00,000
7. Haryana 25,00,000 10,00,000
8. Himachal Pradesh 25,00,000 7,00,000
9. Jammu and Kashmir 25,00,000 ------------
10. Karnataka 25,00,000 10,00,000
11. Kerala 25,00,000 10,00,000
12. Madhya Pradesh 25,00,000 10,00,000
13. Maharashtra 25,00,000 10,00,000
14. Manipur 22,00,000 5,00,000
15. Meghalaya 22,00,000 5,00,000
16. Mizoram 20,00,000 5,00,000
17. Nagaland 25,00,000 5,00,000
18. Orissa 25,00,000 10,00,000
19. Punjab 25,00,000 10,00,000
20. Rajasthan 25,00,000 10,00,000
21. Sikkim 17,00,000 5,00,000
22. Tamil Nadu 25,00,000 10,00,000
23. Tripura 25,00,000 5,00,000
24. Uttar Pradesh 25,00,000 10,00,000
25. West Bengal 25,00,000 10,00,000
26. Chhattisgarh 25,00,000 10,00,000
27. Uttaranchal 25,00,000 7,00,000
28. Jharkhand 25,00,000 10,00,000
II. UNION TERRITORIES
1. Andaman and Nicobar Islands 17,00,000 _____
2. Chandigarh 14,00,000 _____
3. Dadra and Nagar Haveli 10,00,000 _____
4. Daman and Diu 10,00,000 _____
5. Delhi 25,00,000 9,00,000
6. Lakshadweep 10,00,000 _____
7. Pondicherry 20,00,000 5,00,000]