Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] Union of India - Subsection Section 90(b) in Conduct of Elections Rules, 1961 (b)in any one assembly constituency, if any, of the State or Union territory, the amount specified in the corresponding column 3 of the said Table-] [ Substituted by S.O. 3662, dated 12.10.1964.]
