Section 89(2)(ii) in Chota Nagpur Tenancy Act, 1908

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

Chota Nagpur Division - Subsection

Section 89(2)(ii) in Chota Nagpur Tenancy Act, 1908

(ii)if a suit under Section 87, clause (8) of Section 111 or Section 252, or, an appeal under clause (10) of Section 111 or Section 253, affecting such an entry is pending.]

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Chota Nagpur Division - Subsection

Section 89(2)(ii) in Chota Nagpur Tenancy Act, 1908