Himachal Pradesh High Court
Vaibhav Chaudhary & Another vs . Vidya Sagar on 18 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Vaibhav Chaudhary & another vs. Vidya Sagar Chaudhary & another .
RSA No. 403 of 2019 18.11.2022 Present: Mr. Varun Rana, Advocate, for the appellants.
Mr. Ishan Sharma, Advocate, for respondent No.1.
Mr. Shubham Sood, Advocate, for respondent No.2 More time sought to file power of attorney on behalf of respondent No.2. Be filed within one week.
List on 25.11.2022.
(Satyen Vaidya) Judge 18th November, 2022 (kck) ::: Downloaded on - 18/11/2022 20:35:14 :::CIS