Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(11)(c) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

(c)Annual outage plan shall be prepared in advance for the financial year by the SLDC in consultation with STU and Discoms and reviewed during the year on Bi-Monthly basis. All, Users, STU etc shall follow these annual outage plans. If any deviation is required the same shall be with prior permission of SLDC. The outage planning of run-of-the river hydro plant, wind and solar power plant and its associated evacuation network shall be planned to extract maximum power from these renewable sources of energy. Outage of wind generator should be planned during lean wind season, outage of solar, if required during the rainy season and outage of run-of-the river hydro power plant in the lean water season.