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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(11) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

11.1Introduction. - (a) This section describes the process by which STU carries out the planning of State Transmission System Outages, including interface co-ordination with Users.
(b)The generation output and transmission system should be adequate after taking into account the outages to achieve the security standard.
(c)Annual outage plan shall be prepared in advance for the financial year by the SLDC in consultation with STU and Discoms and reviewed during the year on Bi-Monthly basis. All, Users, STU etc shall follow these annual outage plans. If any deviation is required the same shall be with prior permission of SLDC. The outage planning of run-of-the river hydro plant, wind and solar power plant and its associated evacuation network shall be planned to extract maximum power from these renewable sources of energy. Outage of wind generator should be planned during lean wind season, outage of solar, if required during the rainy season and outage of run-of-the river hydro power plant in the lean water season.