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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(ii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(ii)Heads of the University Departments of subjects comprised in the Faculty who arc not Chairpersons of the Boards of Studies.