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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)Each Faculty shall consist of-
(i)all Chairpersons of the Boards of Studies of the subjects comprised in the Faculty;
(ii)Heads of the University Departments of subjects comprised in the Faculty who arc not Chairpersons of the Boards of Studies.
(iii)one member to be nominated by the Vice-Chancellor by rotation in the manner specified by the Statutes from amongst the members of each Board of Studies for the subjects comprised in the Faculty other than the Chairpersons and the Heads of University Departments and
(iv)one person to be co-opted by the Faculty in respect of each Department in the Faculty from amongst such persons who are experts in the subjects dealt with by the Department.