Himachal Pradesh High Court
Jaswant Singh vs . Hrtc on 13 September, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
CWPOA No 5463 of 2020 13.09.2023 Present: Mr. Karan Singh Kanwar, Advocate for the petitioner.
Mr. Vikas Rajput, Advocate for the respondents.
of Further three weeks' time, as prayed, is granted to file rejoinder.
List after three weeks. rt (Vivek Singh Thakur) Judge September 13, 2023 (Bipin C. Negi) (ms) Judge ::: Downloaded on - 14/09/2023 20:34:53 :::CIS