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Himachal Pradesh High Court

State Of H.P. vs . The Veterinary And Animal Science ... on 30 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

State of H.P. vs. The Veterinary and Animal Science Teachers' Association CWP No. 3344/2020 .

30.5.2023 Present: Mr. Anup Rattan, A.G. with Mr. Y. W. Chauhan, Sr. Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the petitioners.

Mr. Ajay Sharma, Sr. Advocate with Ms. Kavita Kajal, Advocate, for respondent No.1. Mr. Naresh K. Sharma, Advocate, for respondent No.2.

List along with LPA No. 15/2021 on 12.6.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 30.5.2023 (pankaj) ::: Downloaded on - 31/05/2023 20:31:37 :::CIS