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State of Mizoram - Section

Section 121 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

121. Budget to reflect the resources available and the expenditure visualised.

- The Budget of the District Council shall not exceed the total amount available by way of grant-in-aid from the Government and the revenue earnings envisaged and the expenditure shall be adjusted accordingly.