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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)to provide for the child continuing the education, vocational training etc., after leaving the Observation Home by networking with other Agencies, Fit Institutions, Fit Persons, the community etc: