Section 13(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
(1)The objectives of the Observation Home, to which children undergoing trial are sent are:(a)to counsel the child and the parent or guardian, to help the child to grow up as a good citizen;(b)to provide and facilitate useful skills including education and vocational training in the Observation Home;(c)to provide for the child continuing the education, vocational training etc., after leaving the Observation Home by networking with other Agencies, Fit Institutions, Fit Persons, the community etc:(d)to inculcate self discipline and emotional stability in the child and(e)to help in the all round development of the child.
