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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Union Of India And Ors. vs . Hira Singh And Ors. on 30 August, 2022

Bench: Sabina, Sushil Kukreja

Union of India and Ors. Vs. Hira Singh and Ors.

.

CMP(M) No.308 of 2019 30.08.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the applicants/appellants.

Ms. Ranjana Parmar, Senior Advocate with Mr. Karan Singh Parmar, Advocate, for respondent Nos. 1 to 3.

CMP(M) No.308 of 2019 For the reasons stated in the application, the same is allowed and the delay in filing the appeal is condoned.

LPA No._____________2022 Be registered.

Learned counsel for respondent Nos. 1 to 3

requests for an adjournment.

List again on 27.12.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:09:10 :::CIS