Himachal Pradesh High Court
Union Of India And Ors. vs . Hira Singh And Ors. on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Union of India and Ors. Vs. Hira Singh and Ors.
.
CMP(M) No.308 of 2019 30.08.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the applicants/appellants.
Ms. Ranjana Parmar, Senior Advocate with Mr. Karan Singh Parmar, Advocate, for respondent Nos. 1 to 3.
CMP(M) No.308 of 2019 For the reasons stated in the application, the same is allowed and the delay in filing the appeal is condoned.
LPA No._____________2022 Be registered.
Learned counsel for respondent Nos. 1 to 3requests for an adjournment.
List again on 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:09:10 :::CIS