Himachal Pradesh High Court
Uoi & Anr. vs . Hira Singh & Ors. on 7 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
UOI & Anr. Vs. Hira Singh & Ors.
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CMP(M) No.308/2019 07.03.2022 Present: Mr. Balram Sharma, ASGI, for the applicants/appellants.
Mr. Karan Singh Parmar, Advocate, for respondents No.1 to 3.
Steps for the service of respondent No.4 have not been taken. Learned Assistant Solicitor General of India prays for and is granted a week's time to take steps for the service of respondent No.4. Upon doing so, notice be issued to the aforesaid respondent, returnable by four weeks. List thereafter.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 7th March, 2022(Rohit/vs) ::: Downloaded on - 08/03/2022 20:11:51 :::CIS