Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(1)The Code namely "Madhya Pradesh Electricity Balancing and Settlement Code, 2009 (G- 34 of 2009) notified on 23rd October, 2009 and read with all amendments thereto as applicable to the subject matter of this Code is hereby superseded.