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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(23) in Tamil Nadu Educational Inspection Code

(23)Monthly return of issue of teaching grant bills and Money Orders to aided elementary schools (to be submitted by the District Educational Officers to the Divisional Inspectors by the last day of every month in respect of bills and Money Orders due for issue in that month).