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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(1)(a) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(a)admission of students, courses of study and fees thereof, qualifications pertaining to degrees, diplomas, certificates and other courses, conditions for the grant of fellowships, awards and [constitution of the Students Union and process of is election and] [Inserted by C.G. Act No. 12 of 2014, dated 13.8.2014.] the like;