Himachal Pradesh High Court
Ashwani Kumar vs Vandna Devi on 29 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Ashwani Kumar Vs Vandna Devi FAO No. 166 of 2014 29.09.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the appellant.
None for the respondent.
CMP No. 10836 of 2022 Learned counsel for the appellant/non-applicant seeks time to file reply. Be filed on or before next date of hearing.
List on 14.10.2022.
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( Satyen Vaidya ) Judge September 29, 2022 (gaurav) ::: Downloaded on - 29/09/2022 20:05:13 :::CIS