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[Cites 0, Cited by 0] [Section 17(17)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(17)(e) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(e)The month-wise analysis of the sample selected for the establishment of baseline shall be submitted to the Commission at regular intervals so that the directions of the Commission are incorporated before the completion of study.