Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Jharkhand - Subsection

Section 211(3) in Bihar Education Code, 1961

(3)Headings of all the registers and forms in all High Schools in the Stale except in those where the principal medium of instruction is a language other than Hindi, should be in the Devanagari script without, for the present translating the English terms into Hindi. The entries in these registers and forms may continue to be in English for some time to come.(D.P.I.'s letter no. 16897, dated the 6th September 1954.)