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State of Rajasthan - Section
Section 119 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
119. Operation and Maintenance expenses.
- The normative gross O&M expenses for distribution licensees for FY 2009-10 in the State shall be as follows:| EmployeeExpenses | : | 26 paise per unit of sale |
| A&G Expenses | : | 3 paise per unit of sale |
| R&M Expenses | : | 6 paise per unit of sale |