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State of Rajasthan - Section

Section 119 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

119. Operation and Maintenance expenses.

- The normative gross O&M expenses for distribution licensees for FY 2009-10 in the State shall be as follows:
EmployeeExpenses : 26 paise per unit of sale
A&G Expenses : 3 paise per unit of sale
R&M Expenses : 6 paise per unit of sale