Section 286 in The M.P. Municipal Corporation Act, 1956
286. Provision of new places for disposal of the dead.
- If the existing places for the disposal of the dead appear to the Corporation at any time to he insufficient, it shall provide further proper and convenient places for the purposes :Provided that except with the written permission of the Government, no place shall he so provided-(a)if it has never previously been lawfully used for the purpose; or(b)if having been formerly so used it is no longer so used.
