Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 286] [Entire Act]

State of Madhya Pradesh - Subsection

Section 286(a) in The M.P. Municipal Corporation Act, 1956

(a)if it has never previously been lawfully used for the purpose; or